Report No. 21
12. Appendices.-
In order to give a concrete shape to our proposals, we have in Appendix I put them in the form of a draft Bill.
Appendix II contains the notes on clauses, explaining with reference to each clause in Appendix I any point that may need elucidation.
Appendix III contains a comparative table showing the provision in the English Act, and the corresponding provision, if any, in Appendix I.
Appendix IV contains our suggestions in respect of other Acts.
T.L. Venkatarama Aiyar,
Chairman
P. Satyanarayana Rao,
Member.
L.S. Misra,
Member.
G.R. Rajagopaul,
Member.
S. Chaudhuri,
Member.
N.A. Palkhivala,
Member.
D. Basu,
Joint Secretary.
New Delhi,
Dated: 29th July, 1961.
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