Report No. 120
Appendix I (2)
Statement of Expenditure on The High Courts and their Establishments, Including Miscellaneous Expenses (All Figures are as on 31st March, 1985- For the Years 1984-85)*
Expenditure on salaries of Judges |
Expenditure on salaries of staff |
Expenditure on administrative matters |
Total |
|
Allahabad |
30,49,000 |
2,59,55,000 |
43,75,000 |
3,33,79,000 |
Andhra Pradesh |
1,67,88,300 |
37,80,300 |
2,05,68,600 |
|
Bombay |
31,20,570 |
26,05,11,815 |
24,59,564 |
26,60,91,949 |
Calcutta |
28,48,310 |
1,84,03,329 |
25,44,334 |
2,37,95,973 |
Delhi |
19,78,300 |
1,10,45,700 |
27,09,300 |
1,57,33,800 |
Guwahati |
14,75,639 |
65,01,589 |
20,17,927 |
99,95,155 |
Gujarat |
15,92,117 |
75,55,351 |
24,87,528 |
1,16,34,996 |
Himachal Pradesh |
3,72,728 |
27,93,372 |
18,24,915 |
49,91,015 |
Jammu and Kashmir |
3,66,300 |
17,03,700 |
13,07,000 |
33,77,000 |
Karnataka |
17,60,109 |
1,45,18,876 |
27,53,013 |
1,90,31,998 |
Kerala |
10,94,731 |
68,76,175 |
11,98,476 |
91,69,382 |
Madhya Pradesh |
1,22,93,927 |
includes staff expenditure also. |
24,11,821 |
1,47,05,748 |
Madras |
18,38,000 |
1,47,05,000 |
1,65,93,000 |
|
Orissa |
7,21,680 |
48,41,846 |
13,13,462 |
68,76,988 |
Patna |
21,40,950 |
1,32,07,250 |
41,65,000 |
1,95,13,200 |
Punjab and Haryana |
14,67,629 |
1,47,11,195 |
23,02,709 |
1,84,81,533 |
Rajasthan |
8,41,250 |
66,90,750 |
20,91,000 |
96,23,000 |
Sikkim |
1,90,832 |
7,86,704 |
4,08,782 |
13,81,318 |
* Enquiry made by the Ministry of Law and Justice on the questions of court fees, rationalisation and relationships.
