Tabulation of Intimation Supplied by the Office of the Central Provident Fund Commissioner | Government and Public Sector Undertaking - Litigation Policy and Strategies | Law Commission of India Reports | Law Library

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Report No. 126

Annexure III

Tabulation of Intimation Supplied by the Office of the Central Provident Fund Commissioner

Subject	1980-81										1981-82				1982-83
	No. of cases on 31-12-77	Field during the year	Total	Case decided							Case decided				No. of cases on 31-12-81	Field during the year	Total
	No. of cases on 31-12-77	Field during the year	Total	Against the Orgn.	In favour of Orgn.	Total	Pending	No. of cases on 31-12-80	Field during the year	Total	Against the Orgn.	In favour of Orgn.	Total	Pending	No. of cases on 31-12-81	Field during the year	Total
1	2	3	4	5	6	7	8	9	10	11	12	13	14	15	16	17	18
Writ Petitions against the Organisation.	1106							1248							1449
		370							514							64
			1476							1762							2113
				28							34
					198							279
						228							313
							1248							1449
Prosecution cases launched u/s 14 of the E.P.F. & Misc. Provisions Act, 1952 under E.P.F. Scheme.	6229					3786			7161				4022			5069
							28295							31434
Prosecution cases filed u/s 406/409, I.P.C. against un-exempted establishments*	281					13	1109		449				20	1538		634
Prosecution cases u/s 14 of the Act under F.P. Scheme.	2304					1496	7077		3453				1696	8834		2215
Prosecution cases u/s 14 of the Act under E.D.L.I. Scheme, 1976.	2218					596	2656		2709				576	4789		1641

*From 1980-81 to 1985-86 the data relate to FIRS filed with the police and prosecution launched by police in courts. for 1986-87 the figure represent only prosecution launched by police in Courts.

Government and Public Sector Undertaking - Litigation Policy and Strategies

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