Report No. 3
4. Where Court is closed when period expires.-
Where the prescribed period expires on a day when the Court is closed, the suit, appeal or application may be instituted, preferred or made on the day that the Court re-opens.
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Report No. 3 4. Where Court is closed when period expires.- Where the prescribed period expires on a day when the Court is closed, the suit, appeal or application may be instituted, preferred or made on the day that the Court re-opens. |
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