Report No. 3
Sections 26 and 27
56. These sections apply to States to which the Easements Act has not been extended, i.e., to States other than Andhra Pradesh, Madras, Bombay, Madhya Pradesh, Coorg, Delhi and Uttar Pradesh. We consider that uniformity should be secured by extending the Easements Act to the whole of India. If this is done there would be no need to retain sections 26 and 27 of the Limitation Act. We recommend accordingly.