Report No. 3

Appendix I

	Effect of The Proposals on The Existing Periods of Limitation
Period increased		Period retained	Period reduced
Suits
2 (90 days to 3 years)		10	16
		11	117	(6 years to 3 years)
6		11A	118
7		12	119
8		13	120
9		14	122
15		37 to 155
16		123 to 127
19		132	128
20		134 to 144	129
21		146	130	(12 years to 3 years)
22		146A	131
23	(One year to three years)	147	145
24			148 (60 years to 12years)
25			149 (60 years to 30 years
26
27
28
29
30
31
32
33
34	(Two years to three years)
35
36
47	(Three years to 12 years)
Appeals, Applications, etc.
150 (7 days to 30 days)	152-154	155
	157-159	171	(60 days to 30 days)
151 (20 days to 30 days)	163-170	172
160 (15 days to 30 days)	174	156
161 (15 days to 30 days)	175	173	(90 days to 30 days)
162 (20 days to 30 days)	179	176
	181	177
		178
		180 (3 years to 1 year)
Total
31 Articles	123 Articles	22 Articles
(Articles 1, 3, 4, 5, 17, 18, 45, 46, 121, 130 have been omitted).