Report No. 01
39. Section 40(e) - Highways.-
Section 40(e) provides that the Crown in its capacity as a highway authority shall not be subject to any greater liability than that to which a local authority is subjected in that capacity.
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Report No. 01 39. Section 40(e) - Highways.- Section 40(e) provides that the Crown in its capacity as a highway authority shall not be subject to any greater liability than that to which a local authority is subjected in that capacity. |
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