Report No. 143
Annexure 'H'
D.O. NO. 1/91MISC./CLBS
U.P. Mathur,
Secretary, Company Law Board.
Company Law Board,
Shastri Bhavan,
5th Floor, 'A' Wing,
New Delhi.
5th June, 1991
Dear Shri Kankan,
Kindly refer to your DO No. 5 /LC(LH), dated 23rd May, 1991 and my d.o. letter of even number dated 30-5-91 regarding exercise of suo moto powers under section 58A(9) of the Companies Act, 1956 in respect of M/s. Ambalal Sarabhai Enterprises Limited, Baroda.
2. A copy of the Order dated 4-6-1991 passed by the Company Law Board, Western Region Bench, Bombay is enclosed for information. The same will also be released to the press.
Yours sincerely,
(Sd./-)
(U.P. Mathur)
Encl.: As above.
Shri K.C. Kankan,
Consultant-Joint Secretary & Law Officer,
Ministry of Law and Justice,
Department of Legal Affairs,
Law Commission,
Shastri Bhavan,
New Delhi.
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