Report No. 276
6. Austria
6.43 Austrian law applicable to all kinds of gaming and betting activities is the Austrian Civil Code. The E-Commerce Act which came into force on 1st January 2002, governs online gaming and betting.
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Report No. 276 6. Austria 6.43 Austrian law applicable to all kinds of gaming and betting activities is the Austrian Civil Code. The E-Commerce Act which came into force on 1st January 2002, governs online gaming and betting. |
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