Report No. 184
3. Amendment of section 6.-
In section 6 of the principal Act, in sub-section (1), for clause (gg),the following clause shall be substituted, namely:-
"(gg) to visit and inspect any University which confers a degree in law or a Department of law of a University or a law college affiliated to a University, in accordance with the directions given under sub-section(2) of section7B;"