Report No. 177
Annexure-II
Study of Arrests Sl.No
Sl.No. |
Name of the State |
Total No. of person arrested under substantive offences |
Persons Arrested Under Preventive Provision |
Persons Charge Sheeted |
Persons Dropped Without Charge sheet |
Persons convicted |
% of persons arrested |
1 |
Arunachal Pradesh |
744 |
185 |
545 |
38 |
6 |
59.47 |
2 |
Uttar Pradesh |
173634 |
479404 125268 Surrendered in Court |
748440 |
29124 |
390507 |
45.13 |
3 |
Goa |
2938 |
1383 |
4005 |
257 |
319 |
61.02 |
4 |
Haryana |
2048 |
483 |
1399 |
13 |
490 |
94 |
5 |
Mizoram |
3942 |
246 |
2491 |
54 |
1683 |
55 |
6 |
Pondicherry |
3898 |
7348 |
3824 |
31 |
1457 |
50.8 |
7 |
Nagaland |
47 |
125 |
146 |
26 |
5 |
193(persons) |
8 |
Delhi |
57163 |
39824 |
78581 |
8904 |
34436 |
50 |
9 |
Manipur |
708 |
1145 |
15 cases |
534 |
2 cases |
Not Furnished |
10 |
Kerala |
164035 |
5884 |
157135 |
4582 |
35505 |
71 |
11 |
Assam |
1351 |
58 |
859 |
427 |
23 |
90 |
12 |
Karnataka |
10368 |
2262 |
10353 |
15 |
2394 |
84.8 |
13 |
Rajasthan |
249084 |
26109 |
247469 |
69 |
NIL |
- |
14 |
Tripura |
6560 |
25499 |
6149 |
5183 |
4579 |
9.2 |
15 |
Orissa |
4616 |
733 |
2299 |
234 |
34 |
- |
16 |
Gujarat |
297939 |
189722 |
480611 |
1710 |
117805 |
99.75 |
17 |
West Bengal |
49655 |
207625 |
32746 |
16820 |
1072 |
- |
18 |
Sikkim |
755 |
23 |
510 |
NIL |
296 |
113 |
19 |
Laksha-Dweep |
6 |
NIL |
6 |
NIL |
NIL |
66.67 |
20 |
Daman & Diu |
569 |
111 |
350 |
14 |
336 |
89 |
21 |
Bihar |
238613 |
- |
211188 |
22158 |
12546 |
13.9 |
22 |
Chandigarh UT |
2215 |
4286 |
6032 |
165 |
895 |
53.81 |
23 |
Maharashtra |
23675 |
18366 |
40583 |
1469 |
350 |
61 |
24 |
Andaman & Nicobar |
2579 |
721 |
2471 |
17 |
1874 |
95.81 |
25 |
Andhra Pradesh |
249328 |
85850 |
259881 |
39205 |
13246 |
36.59 |
26 |
Madhya Pradesh |
476281 |
354242 |
518658 |
12399 |
139379 |
89 |
27 |
Himachal Pradesh |
20172 |
6145 |
26225 |
417 |
2127 |
69 |
28 |
Dadar & Nagar Haveli |
NIL |
NIL |
NIL |
NIL |
NIL |
NIL |