Report No. 177
1.13.15 Mizoram
The percentage of arrests in bailable offences is 50% in this State.
1.13.16 Tripura
In this State also, the preventive arrests are very large compared to the arrests for substantive offences. A comprehensive statement of persons arrested for substantive offences and under preventive provisions, number of persons chargesheeted, persons released without filing a chargesheet, the number of persons convicted and the percentage of persons arrested in bailable offences is separately furnished as Annexure-II.
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