Report No. 20
28. Act not to apply to existing agreements.-
This Act shall not apply in relation to any hire-purchase agreement made before the commencement of this Act.
[Contrast section 20, H.P.A 10191
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Report No. 20 28. Act not to apply to existing agreements.- This Act shall not apply in relation to any hire-purchase agreement made before the commencement of this Act. [Contrast section 20, H.P.A 10191 |
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