Report No. 20

Explanation of abbreviations used in Appendix I

H.P.A., 1938	The (English) Hire-Purchase Act, 1938. (1 and 2 Geo. 6, Ch. 53).
H.P.A., 1954	The (English) Hire-Purchase Act, 1954. (2 & 3 Eliz. 2, Ch. 51).
I.C.A	The Indian Contract Act, 1872.
I.S.G.A	The Indian Sale of Goods Act, 1930.
New South Wales Bill, 1959	The Hire-Purchase Bill, 1959 (being the Uniform Hire-Purchase Bill as finally settled at conferences in Melbourne on 17th and 18th June, 1959)