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Report No. 20

15. Appendices.-

In order to give a concrete shape to our proposals, we have, in Appendix I, put them in the form of a draft Bill.

The notes on clauses (in Appendix II) explain, with reference to each clause in Appendix I, any points that might need elucidation.

Appendix III contains a list of witnesses examined by us.

Appendix IV contains our recommendations in respect of other Acts.

T.L. Venkatarama Aiyar,

Chairman.

P. Satyanarayana Rao, Member.

L.S. Misra,

Member.

G.R. Rajagopaul,

Member.

S. Chaudhuri,

Member.

N.A. Palkhivala,

Member.

D. Basu, Joint Secretary.

New Delhi,

Dated: 5th May, 1961.







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