Report No. 20

13. Sections of the English Act.-

Such sections of the English Act as have been found useful, have been adopted by us.1 We do not think it necessary to adopt the following provisions of that Act:-

Section 1.

Section 2(1).

Section 2(2)(c).

Section 3.

Section 5(a), (c), (d) and (e).

Section 16.

Section 18.

Section 19.

The Schedule.

(Sections 12 to 14 have been adopted in a simplified form.)

1. These have been cited within the brackets under each clause in Appendix I.