Report No. 23
The Third Schedule
(See section 14)
Form of Certificate of Marriage1
I, E.F., hereby certify that on the ................day of .......................19 .......................A.B. and C.D......................2 appeared before me and that the declaration required by section ..........................* of the Foreign Marriage Act, 19 .............................was duly made, and that a marriage under that Act was solemnised between them in my presence and in the presence of three witnesses who have signed hereunder.
Sd: E.F.
Marriage Officer.
Sd: A.B.
(bridegroom)
Sd: C.D.
(bride)
Sd: G.H.
Witness
Sd: I.J.
Witness.
Sd: K.L.
Witness
Dated the ........................... day of ........................19 ..............
1. Cf. Fourth Schedule, S.M.A. and Fifth Schedule, C.M.B.
2. Herein give particulars of the parties.
* To be entered.
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