Report No. 23
Clause 9
This follows section 7(2) of the Special Marriage Act, and indicates precisely the procedure to be followed by the marriage officer.
Clause 10
This follows the Special Marriage Act.
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Report No. 23 Clause 9 This follows section 7(2) of the Special Marriage Act, and indicates precisely the procedure to be followed by the marriage officer. Clause 10 This follows the Special Marriage Act. |
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