AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Report No. 23

Explanation of Abbreviations used in Appendix I

Australian Act The Marriage (Overseas) Act, 1955 (Australia).
C.M.B. The Christian Marriage Matrimonial Causes Bill, 1960, being Appendix I to the 15th Report of the Law commission.
English Act The foreign Marriage Act, 1892.
H.M.A. The Hindu Marriage Act, 1955.
S.M.A. The Special Marriage Act, 1954.


Law of Foreign Marriages Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys