Report No. 23
Appendix I
Proposals as shown in the form of a Draft Bill
(This is a tentative draft only)
The Foreign Marriage Bill, 1962
A
Bill
to make provision relating to marriages of citizens of India outside India.
Be it enacted by Parliament in the Year of the Republic of India as follows:-
Chapter I
Preliminary
1. Short title.-
This Act may be called the Foreign Marriage Act, 1962.
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