Report No. 23
19. Appendices.-
Appendix I contains our proposals as shown in the form of a draft Bill.
The notes on clauses in Appendix II explain briefly, with reference to the clauses in Appendix I, the points that require elucidation.
Appendix III contains a summary of our suggestions in respect of other Acts.
Mr. Justice J.L. Kapur,
Chairman.
G.R. Rajagopaul, Member.
D. Basu, Member.
K.G. Datar, Member.
Niren De, Member.
T.K. Tope,
Member.
S.K. Hiranandani, Secretary.
New Delhi,
The 4th August, 1962.