Report No. 107
1.5. Sections 11 and 12, Citizenship Act.-
Section 11 deals with Commonwealth citizenship and section 12 with the right of the Central Government to confer the rights of an Indian citizen on citizens of any other country.
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
Report No. 107 1.5. Sections 11 and 12, Citizenship Act.- Section 11 deals with Commonwealth citizenship and section 12 with the right of the Central Government to confer the rights of an Indian citizen on citizens of any other country. |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
