Report No. 222
Need for Justice-dispensation through ADR etc.
| Contents | |
| Need for Justice-dispensation through ADR etc. | |
| I. | Propositions (1) |
| Propositions (2) | |
| Alternative Dispute Resolution (ADR) in modern India (1) | |
| Alternative Dispute Resolution (ADR) in modern India (2) | |
| Lawyers | |
| II. | Recommendations |
