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Report No. 104

1.4. Working paper.-

The Law Commission had, for ascertaining opinion on the subject, prepared and circulated1 a Working Paper, inviting comments from interested persons and bodies. The comments received on the Working Paper will be referred to, at the appropriate place.2-3

1. Law Commission of India, Working Paper on the Judicial Officers Protection Act, 1855.

2. Chapter 9, infra.

3. All comments received upto the date of signing this Report have been taken into account.



The Judicial Officers Protection Act, 1850 Back




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