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Report No. 104

10.2. Act to be revised.-

The Judicial Officers' Protection Act, 1850 should be revised on the lines recommended in this Chapter.

K.K. Mathew Chairman.

J.P. Chaturvedi Member.

Dr. M.B. Rao Member.

P.M. Bakshi Part-time Members.

Vepa P. Sarathi Part-time Members.

A.K. Srinivasamurthy Member-Secretary.

Dated: 10th October, 1984.



The Judicial Officers Protection Act, 1850 Back




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