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Report No. 104

Chapter 9

Comments Received on the working Paper

9.1. Comments received on the Working Paper.-

In response1 to the Working Paper circulated on the subject by the Law Commission, three comments have been received.2 Of these replies, one is from a High Court, which has no comments to offer.3 The second is from a High Court, which agrees with the proposal put forth in the Working Paper.4 The third is also from a High Court, which not only agrees with the proposal, but also adds that the proposal will5 go a long way towards giving protection to judicial officers.

1. Law Commission File No. F.2(8)/84-L.C., S.Nos. 2, 3 and 4.

2. All comments received upto 18th August, 1984 have been taken into account.

3. Law Commission File No. F.2(8)/84-L.C., S. No. 2.

4. Law Commission File No. F.2(8)/84-L.C., S. No. 3.

5. Law Commission File No. F.2(8)/84-L.C., S. No. 4.

9.2. The proposals have thus been welcomed.



The Judicial Officers Protection Act, 1850 Back




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