Report No. 104

6.3. Effect of proposed adoption of section 77.-

The adoption of section 77, Indian Penal Code, which we have suggested above,1-2 will not make a substantial difference in this regard. But it will certainly state the law in a simpler and neater form.

1. Paras. 5.2 and 6.1, supra.

2. See also para. 3.3, supra.