Report No. 243
5. Thus, the triple problems that have cropped up in the course of implementation of the provision are:
(a) the police straightaway rushing to arrest the husband and even his other family members (named in the FIR),
(b) tendency to implicate, with little or no justification the in-laws and other relations residing in the marital home and even outside the home, overtaken by feelings of emotion and vengeance or on account of wrong advice, and
(c) lack of professional, sensitive and empathetic approach on the part of the police to the problems of woman under distress.