Report No. 243
5. *Home Secretary, Chandigarh Administration
No immediate arrest. After FIR initially preliminary investigation be done with relatives and neighbours. Make it Non-bailable and compoundable. LSA & police station should work for amicable reconciliation. CWC should have lady police officers who can handle domestic problems and pre-complaint counseling. They should be given training time to time about amendments in criminal laws and latest judgement of courts in such cases.