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Report No. 243

4. Govt. of West Bengal (Law Department)

No immediate arrest before making proper investigation and enquiry with relatives and neighbours. Make it non-bailable and compoundable. Better co-ordination between legal services and police is required for amicable settlement. CWC should be set up in every district comprising of a District Judge, Distt. Social Welfare Officer and a Woman Social worker working in the specified field.







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