Report No. 243
Ms. Renhcamo P. Kikon, DIG of Police, Nagaland, Kohima-
It should remain non-bailable but compoundable. Initially preliminary investigation and steps for reconciliation/mediation to be taken. If efforts fail, then the case to be registered under Section 498-A. Women Cell should be headed by Inspector rank lady officer. LSA should educate women and help them at grass root levels.
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