Report No. 243
Annexur.- III-A
[refer para 10.1 of the Report]
Broad Analysis of 474 replies to questionnaire on Section 498-A IPC regarding bailability
| Individuals* | Organisations/ Institutions** | Government Officials | Officials/ Judicial officials | Grand Total | |
| Bailable | 83 | 14 | 3 | 100 | 200 |
| Non-Bailable | 4 | 5 | 8 | 109 | 126 |
| Partial bailable | 3 | 3 | 1 | 23 | 30 |
| Repeal | 74 | 0 | 1 | 1 | 76 |
| No Comments | 29 | 2 | 0 | 11 | 42 |
| Total | 193 | 24 | 13 | 244 | 474 |
* Two NRIs
** One organization from USA
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