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Report No. 243

121. *Director, HP Judicial Academy Shimla, H.P. From Registrar General of Karnataka High Court, Bangalore

122. Shri S. Harish Kumar, Principal Distt. & Sessions Judge, Chitradurga, Karnataka

123. Shri Shivashankar B. Amarannavar, District & Sessions Judge, Bagalkot. Karnataka

124. Shri Lakshman F. Malavalli, VI Addl. District & Sessions Judge, Mysore, Karnataka

125. Shri T.G. Channabasappa, Presiding Officer, Fast Track Court III. Mysore, Karnataka

126. Shri Narendra Kumar Gunaki, District & Sessions Judge, Udupi, Karnataka.

127. Dr. Shashikala MA Urankar, Principal District & Sessions Judge, Bidar, Karnataka

128. Shri John Micheal Cunha, Presiding officer, KSTAT, Bangalore, Karnataka

129. District & Sessions Court, Koppal, Karnataka

130. Shri Pradeep D. Waingakar, Chief Judge, Court of Small Causes, Bangalore.

131. Shri L. Subramanya, Principal District & Sessions Judge, Bijapur.

132. Shri S.V. Kulkarni Presiding Officer & Addl. & Sessions Judge (Ad hoc), Fast Track Court, Jamakhandi, Dist Bagalkot, Karnataka From the Registrar General,High Court of Chattisgarh, Bilaspur

133. Shri R.C. S. Samant, Director, Chhattisgarh State Judicial Academy, Bilaspur

134. Shri Ashok Panda, District Judge, Durg, Chhattisgarh

135. Shri Ashok Kumar Sahu, Addl. District & Sessions Judge, Durg,

136. Shri Kamlesh Jagdalla, Additional Judge, First Class, Durg,

137. Shri Venseslas Toppo, Civil Judge, Class-II, Durg, Chhattisgarh

138. Ms. Chhaya Singh Bagel, Magistrate, First Class, Durg, Chhattisgarh

139. Smt. Swarnlata Toppo, Civil Judge, Class I, Durg, Chhattisgarh

140. Shri Srikant Srivas, Officer, First Class, Durg, Chhattisgarh

141. Shri Thomas Ekka, Civil Judge, class II, Durg, Chhattisgarh

142. Shri Anish Dube, Civil Judge, First Class, Rajhara, Chhattisgarh

143. Shri Vivek Kumar Tiwari, Judicial Magistrate First Class, District Balod, Chhattisgarh

144. Shri Deepak Kumar Kaushal, Judicial Magistrate First Class, Bametara, Dist. Durg, Chhattisgarh

145. Shri Praveen Kumar Pradhan, Judicial Magistrate First Class, Bametara, Dist. Durg, Chhattisgarh

146. Ms. Pushplata Markandey, Civil Judge Class-2, Durg, Chhattisgarh

147. Shri Jitendra Kumar Jain, Chief Judigical Magistrate, Durg, Chhattisgarh

148. Shri Santosh Thakur, Civil Judge Class-2, Durg, Chhattisgarh

149. Shri Manish Kumar Dubey, Civil Judge, Class-2, Durg, Chhattisgarh

150. Shri Abhishek Sharma, Judge class II, Durg, Chhattisgarh

151. Smt. Shyamvati Bharavi, Civil Judge, Class-1, Durg, Chhattisgarh

152. Ms. Mamta Shukla, Civil Judge, Class II, Durg, Chhattisgarh

153. Smt. Sushma Lakda, Civil Judge, Class II, Durg, Chhattisgarh

154. Shri Ashok Kumar Lal, Judicial Magistrate, Class-I, Durg, Chhattisgarh

155. Ms. Yashoda Kashyap, Civil Judge, class II, Durg, Chhattisgarh

156. Shri Jitender Thakur, Judicial Magistrate, Class-I, Durg, Chhattisgarh

157. Shri Sandeep Bakshi, District & Sessions Judge, Raipur, Chhattisgarh

158. Smt. Anita Jha, District and Sessions Judge, Bilaspur, Chhattisgarh

159. Shri C.B. Bajpai, District and Session Judge, Mahasamund, Chhattisgarh

160. Shri Anil Kumar Shukla, District and Session Judge, Dhamtari.

161. Shri Gautam Chourdiya, District and Sessions Judge, Janjgir, Champa, Chhattisgarh

162. * District and Sessions Judge, Sarguja, Ambikapur, Chhattisgarh

163. Smt. Vimla Singh Kapoor, District and Session Judge, Korea, Bakunthpur Chhattisgarh

164. Shri I.S. Ubojeba, District and Session Judge, Bastar, Jagadalpur, Chhattisgarh

165. Smt. Satyabhama Ajay Dubey, Chief Judicial Magistrate, Uttar Bastar, Kanker, Chhattisgarh

166. Shri N.S. Patel, Judicial Magistrate Class-I, Bhanupratap Pur, Kanker, Chhattisgarh

167. Shri J.S. Patel, Judicial Magistrate, Class-I, Dist N.B. Kanker, Chhattisgarh

168. Shri Shiv Mangal Pandey, District and Session Judge, Raigar, Chhattisgarh

169. Shri Prabhat Kumar Shastri, District & Sessions Judge, Jashpur, Chhattisgarh

170. Shri M.P. Singhal, District and Session Judge, Rajnadgaon, Chhattisgarh

171. *District and Sessions Judge, Korba, Chhattisgarh

172. Shri A.K. Bek, JFMC (South Bastar Dantewada), Chhattisgarh

173. Smt. Anita Dharia, Addl. JFM, Dantewada, Chhattisgarh

174. Shri Ramjivan Devgan, Civil Judge, class I, Bijapur, Chhattisgarh

175. Shri V.K. Chanakya, Chief Judicial Magistrate, South Bastar, Dantewada, Chhattisgarh

176. Smt. Yogita Vinay Wasnik, Judicial Magistrate, Class-I, South Bastar, Dantewada

177. Shri Yashwant Wasnik, Civil Judge, Class I, Sukma , Chhattisgarh

178. Shri Balram Kumar Devagan, District Magistrate, Class-II, Bacheli, Dantewada

179. Shri Amrit Kerkatta, Civil Judge, class ISouth Bastar District, Konta, Chhattisgarh

180. Smt. Anuradha Khare, District and Sessions Judge, Kabeerdham, Chhattisgarh rom High Court of Jharkhand, Ranchi (Jharkhand)

181. Shri Anil Kumar Choudhary, District and Session Judge, Bokaro, Jharkhand

182. Md. Mushataque Ahmed, District and Session Judge, Chatra, Jharkhand

183. Shri Rajesh Kumar Dubey, District and Session Judge, Singhbhum at Chaibasa, Jharkhand

184. Shri Amitav Kumar Gupta, Principal District and Session Judge, Deoghar, Jharkhand

185. Shri Satyendra Kumar Singh, Principal District & Sessions Judge, Dhanbad, Jharkhand

186. *Principal District & Sessions Judge I/C, Dhumka, Jharkhand

187. Shri Shiv Narayan Singh, District & Sessions Judge, Garhwa, Jharkhand

188. Shri Pradeep Kumar Srivastava, District & Sessions Judge, Giridih, Jharkhand

189. Shri Kamesh Mishra, I/c District & Sessions Judge, Godda, Jharkhand

190. Shri Om Prakash Pandey, Principal District & Sessions Judge, Gumla, Jharkhand

191. Shri Deepak Kumar, Chief Judicial Magistrate, Jamshedpur, Jharkhand

192. Shri Brijesh Bhadur Singh, Secretary, DLSA, Civil Courts, Jamshedpur, Jharkhand

193. Shri S.S. Prasad, Sub-Divisional Judicial Magistrate, Jamshedpur, Jharkhand

194. Shri K.K. Srivastava, Registrar/Judge-in-Charge-cum-J.M., Class-I, Civil Court, Jamshedpur, , Jharkhand

195. Smt. Sanjeeta Srivastava, Judicial Magistrate 1st Class, Jamshedpur, Jharkhand

196. Smt. Kashika M. Prasad, Judicial Magistrate, 1st Class, Jamshedpur, Jharkhand

197. Shri Rakesh Kumar Singh, Judicial Magistrate 1st Class, Jamshedpur, Jharkhand

198. Shrie Taufique Amed, Judicial Magistrate 1st Class, Jamshedpur Jharkhand

199. Shri Arun Kumar Dubey, Judicial Magistrate, 1st Class, Jamshedpur, Jharkhand

200. Shri Anil Kumar Ray, Addl. Chief Judicial Magistrate, Jamshedpur, Jharkhand

201. Shri Dinesh Kumar, Judicial Magistrate 1s Class, Jamshedpur, Jharkhand

202. Shri Sachindra Nath Sinha, Judicial Magistrate, 1st Class, Jamshedpur, Jharkhand

203. Shri Suraj Prakash Thakur, Judicial Magistrate, 1st Class, Jamshedpur, Jharkhand

204. Shri Goutam Mahapatra, District and Sessions Judge, Jamtara

205. Shri Ajit Prasad Varma, Principal District & Sessions Judge, Koderma, Jharkhand

206. Shri Naveen Kumar, Principal District and Sessions Judge, Lohardaga, Jharkhand

207. Shri Vishnu Kant Sahay, Principal District & Sessions Judge, Palamau, Daltonganj, Jharkhand

208. Shri Binay Kumar Sahay, District and Sessions Judge, Pakur, Jharkhand

209. Shri Rajesh Kumar Vaish, District & Sessions Judge, Sahibganj, Jharkhand

210. Shri K.K. Srivastava, Principal District & Sessions Judge, Seraikella-Kharsawan, Jharkhand

211. Shri Narendra Kumar Srivastava, District & Sessions Judge, Simdega, Jharkhand

212. Shri Dhirendra Kumar Mishra, Admn. Officer, Judicial Academy Jharkahand, Ranchi From the High Court of Kerala

213. *Kasargod District Judge Kerala

214. *Wayanad District Judge, Kerala

215. Shri M.J. Sakthydharan, Addl. District Judge

216. *District and Sessions Judge, Manjeri, Kerala

217. Shri P.Ubaid, District Judge, Palakkad, Kerala

218. * Addl. District Judge, Alappuzha

219. Shri K. Ramakrishnan, District Judge, Thodupuzha

220. Shri N. Revi, District Judge, Pathanamthitta

221. Shri Thomas Pallickaparampil, District and Sessions Judge

222. * Chief Judicial Magistrate, Kasaragod, Kerala

223. Shri K.P. John, Chief Judicial Magistrate, Kozhikode, Kerala

224. Shri S. Satheesachandra Babu, Chief Judicial Magistrate, Manjeri, Kerala

225. * Chief Judicial Magistrate, Palakkad, Kerala

226. Shri P.S. Antony, Chief Judicial Magistrate, Thrissur, Kerala

227. Shri K. A Rajamohanan, Addl. Chief Judicial Magistrate, Ernakulam, Kerala

228. *Addl. Chief Judicial Magistrate(EO), Ernakulam, Kerala

229. Shri B. Vijayan, Chief Judicial Magistrate, Ernakulam, Kerala

230. Shri P.C. Paulachen, Chief Judicial Magistrate, Thodupuzha, Kerala

231. Ms. Indukala.S., Chief Judicial Magistrate, Pathanamthitta, Kerala

232. * Chief Judicial Magistrate, Kollam, Kerala List of Police officials replied to questionnaire

233. Renchamo P. Kikon, IPS, DIG, Nagaland, Kohima,

234. Mrinalini Srivastava, Supdt. Of Police, CID, Gangtok, Sikkim.

235. *Dy. SP(HQ), O/o DGP, Andaman & Nicobar Islands, Port Blair.

236. Shri Deepak Purohit, Supdt. Of Police, D&NH, Silvasa.

237. P.C. Lalchhuanawama, AIG-1 (for DGP), Govt. of Mizoram, Aizwal.

238. S.R. Dass, Asstt. I.G. Police(Pers), Govt. of Tripura, Agartala.

239. *Inspector General of Police (HQ), Bihar, Patna.

240. *Suptd. Of Police, Panaji, Goa.

241. *Addl. DG of Police (Crime), Punjab Chandigarh.

242. Shri Mangesh Kashyap, DCP (HQ), Office of the Commissioner of Police, Delhi

243. Shri T. Pachuau, IG of Police (Adm), Police Department, Government of Manipur.

244. Inspector General of Police, UT, Chandigarh

*Names not mentioned.



Section 498-A of the Indian Penal Code Back




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