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Report No. 63

3.2. Entries incidentally relevant.-

Entries in the State List dealing incidentally with interest are:-

Entry 18-Agricultural loans;

Entry 30-Money-lending and money-lenders, relief of agricultural in-debtedness1.

Entry 43-Public debts.

Entries in the Union List2 dealing incidentally with interest are:-

Entry 35-Public debt of the Union.

Entry 39-Post Office Savings Bank.

Entry 46-Bills of Exchange, cheques and promissory notes.

1. See para. 3.1, supra.

2. See also para. 3.1, supra.



Interest Act, 1839 Back




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