Report No. 153
4. Power to make Adoption Order.-
Subject to the provisions of this Act, the Court may, upon an application made in the prescribed manner by a foreigner or institution acting on his behalf make an adoption order.
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Report No. 153 4. Power to make Adoption Order.- Subject to the provisions of this Act, the Court may, upon an application made in the prescribed manner by a foreigner or institution acting on his behalf make an adoption order. |
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