Report No. 153
Chapter IX
Power to Remove Difficulties and to Make Rules
30. Power to Remove Difficulties.-
If any difficulty arises in giving effect to the provisions of this Act, the Government may, by order published, in the Official Gazette, make such provisions, not inconsistent with the provisions of this Act, as appear to it to be necessary or expedient for removing the difficulty:
Provided that no order shall be passed after two years from the commencement of this Act.