Report No. 112
Section 45 of the Insurance Act, 1938
| Contents | |
| Chapter 1 | Introductory |
| 1.1 | Scope of the report |
| 2. | Section 45, Insurance Act, 1938 |
| 3. | Date from which the period of 2 years is counted |
| 4. | Effect of the Life Insurance Corporation Act, 1956 |
| Chapter 2 | Scope of Section 45 of the Insurance Act, 1938 |
| 2.1. | Scope of section 45 |
| 2. | LIC and section 45 |
| Chapter 3 | Working of the Section and the Problems arising there from |
| 3.1. | Judicial decisions |
| 2. | Category (a) |
| 3. | Category (b) |
| 4. | Category (c) |
| 5. | The Problem |
| Chapter 4 | The Position in other Countries |
| 4.1. | The Position in U.K |
| 2. | The Position in Australia |
| 3. | The Position in the U.S |
| Chapter 5 | Comments Received on the working Paper |
| 5.1 | Comments on the Working Paper |
| Chapter 6 | Recommendations |
| 6.1. | Recommendations |
| 2. | How section 45 should be recast |
