Proposals as Shown in the Form of a Draft Bill | Insolvency Laws | Law Commission of India Reports | Law Library

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Report No. 26

Appendix I

Proposals as Shown in the Form of a Draft Bill

(This is a tentative draft only)

Notes.-(i) Corresponding sections of the existing Acts are noted within the brackets.

(ii) Provisions not occurring in the Provincial Insolvency Act, 1920, have been described as "New".

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