Report No. 26

Clause 11

This has been taken from section 23 of the Provincial Act. There is nothing corresponding to it in the Presidency Act, but it appears to be a useful provision worth incorporating.

Clause 12

This corresponds to section 21 of the Provincial Act (there being nothing corresponding to it in the Presidency Act). The paragraphs have been put as (a), (b), (c) instead of as (1), (2), (3).