Report No. 113
Appendix
Recommendation in Respect of other Acts
Sections 53-54 of the Code of Criminal Procedure, 1973 (medical examination of the accused) should be examined in order to consider whether it should be provided that every person arrested or taken charge of by the police must on arrest be got medically examined1.
K.K. Mathew,
Chairman.
J.P. Chaturvedi,
Member.
Dr. M.B. Rao,
Member.
P.M. Bakshi,
Part-time Member.
Vepa P. Sarathi,
Part-time Member.
S. Ramaiah,
Member-Secretary.
Dated: 29th July, 1985.
1. Para. 5.4, supra.
Back