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Report No. 51

50. Legislative competence.-

Legislative competence of Parliament on the subject is derived from concurrent list,1 entries 8 and 35, respectively, quoted below-

"8. Actionable wrongs."

"35. Mechanically propelled Vehicles including the principles .on which taxes on such vehicles are to be levied.".

1. Concurrent List, entries 8 and 35.



Compensation for Injuries caused by Automobiles in hit-and-run Cases Back




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