AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Report No. 51

41. Comments in favour but with minor modification.-

Some comments1 on the draft Report favour the proposal with minor or verbal modifications.

1. (a) S. No. 19 (One Bar Association);

(b) S. No. 3. (One Union Territory Administration).







Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement