Report No. 51
39. Comments in favour of the proposed amendment.-
A very Large number of comments favour the proposal for amendment of the law, mooted in the draft Report.1
1. (a) S. No. 30 (Ministry of Shipping & Transport);
(b) S. No. 18 (One Advocate);
(c) S. No. 20 (One State Government);
(d) S. No. 26 (Two High Court Judges);
(e) S. No. 28 (Most Judges at one High Court).