Report No. 51
18. Position in hit-and-run cases examined in detail.-
The rest of this Report will, therefore, concern itself with the position in respect of category (4),-that is to say, hit-and-run cases.
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
Report No. 51 18. Position in hit-and-run cases examined in detail.- The rest of this Report will, therefore, concern itself with the position in respect of category (4),-that is to say, hit-and-run cases. |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
