Report No. 110
Chapter 36
Limited Grants: Sections 237 to 260
36.1. Limited grants.-
Limited grants are dealt with in some detail in sections 237 to 260. The various types of such grants are as follows:-
I. grants limited in duration-sections 237 to 240;
II. grants for the use and benefit of others having a right-sections 241-246;
III. grants for special purposes-sections 247-254;
IV. grants with exception-sections 255-256;
V. grants of the rest-section 257;
VI. grants of effects unadministered-sections 258-260.
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