Report No. 231
Amendments in Indian Stamp Act 1899 and Court-Fees Act 1870 Permitting Different Modes of Payment
| Contents | |
| I. | Introduction |
| Indian Stamp Act 1899 | |
| Court-fees Act 1870 | |
| Adhesive stamps | |
| Stamped papers | |
| Printing of adhesive stamps and stamped papers | |
| Problem and proposition | |
| II. | Parallel Provisions |
| Parallel Provisions 1 | |
| Parallel Provisions 2 | |
| III. | Recommendation |
| Recommendation | |
