Adhesive stamps | Amendments in the Indian Stamp Act, 1899 and Court-Fees Act, 1870 permitting different modes of Payment | Law Commission of India Reports | Law Library

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Report No. 231

Adhesive stamps

1.11 Adhesive stamps are printed on small pieces of paper and affixed to instruments or documents filed in courts. Certain instruments listed under section 11 of the Stamp Act may be stamped with adhesive stamps. There are special adhesive stamps to be used on particular instruments.

Amendments in the Indian Stamp Act, 1899 and Court-Fees Act, 1870 permitting different modes of Payment

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