AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Report No. 67

Appendix 3

Specimen Slip1 of Marine Insurance

Insurance Brokers, Ltd.

Maria s.s.

Noon, March 30, 19.....................

No....

Ship.................... £ 40,000

12 months

Machinery.................... £ 10,000

Inst. Clauses.

Inst. Warranties.

Average payable on each valuation separately or on any two valuations together on the whole.

£ 3,500

J.S.

30s. per cent.

07/12/13

(Subscription of J.S. for £ 3,500 dated December 7, 19 The other subscriptions follow and are written on the back of the slip).

........,19........

1. Chorley Shipping Law, (1960), p. 356.



Indian Stamp Act, 1899 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys