Report No. 31

Section 30(2) of the Indian Registration Act, 1908 - Extension to Delhi

Contents
1 - 2	Subject-matter of the Report-Suggestion relating to section 30(2) Registration Act
3.	Why the subject taken up separately
4.	Points in favour of the suggested change
5.	Safeguards provided at present
6 - 9	Sections 64 to 67 considered
10.	Importance of accurate description
11.	Derivative Registration
12.	Recommendation
13.	Appendix
Appendix	Recommendation as shown in the form of a Draft Amendment