Report No. 31
11. Derivative Registration.-
Registration under section 67 is analogous to that under section 65. The latter was described by Lord Moulton (in the course of argument in a Privy Council case)1 as "derivative registration".
1. Mathura Prasad v. Chandra Narain, ILR 48 Cal 509: 25 CWN 985: 23 Born LR 629 (630): (See Rustomji Registration Act, 1939, p. 369, citing the argument).